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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011

12. Submissions of monthly statement by MFIs.

- Every MFI shall submit a Monthly Statement to the Registering Authority before 10th day of every month giving therein the list of borrowers, the loan given to each and the interest rate charged on the repayment made.