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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(5) in Haryana Rural Employment Guarantee Scheme, 2007

(5)The Sarpanch, Gram Panchayat functionary and one Panch to be nominated by the Panchayat shall be authorized to sign cheques for drawal of funds upto Rs.3.00 lacs.