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State of Andhra Pradesh - Section

Section 31 in High Court of Andhra Pradesh Family Courts (Court) Rules, 2005

31.

The rules framed under the Guardians and Wards Act, 1890 by the High Court shall be applicable in matters relating to Guardian and Wards Act, 1890 to the Extent they are not inconsistent with the provisions of the Act or the Rules framed thereunder.