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[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(o) in Rajasthan Factories Rules, 1951

(o)There shall not be less than two exits serving every floor area above and below the ground floor, and at least one of them shall be an internal enclosed stairway.