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[Cites 0, Cited by 5] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(3) in Tamil Nadu Town and Country Planning Act, 1971

(3)The Director or the Government, as the case may be, may suspend the execution of the decision or order pending the exercise of his or their power under sub-section (1) in respect thereof.