Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Rajasthan - Subsection Section 55A(7) in Rajasthan Panchayati Raj Act, 1994 (7)The Chairman for every other standing committee of which there is no ex-officio Chairman shall be elected in the prescribed manner.
