Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Dourine Act, 1910 6. Duties of inspector. An inspector issuing an ORDER under section 5 ,3* * * shall forthwith forward a copy of such ORDER to the veterinary practitioner.
