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State of Jammu-Kashmir - Section

Section 13 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

13. Examination.

- The Combined Competitive Examination shall comprise of two successive stages :-
(i)Combined Competitive (Preliminary) Examination (Objective Type) for the selection of candidates for Main Examination ; and
(ii)Combined Competitive (Main) Examination (Written and Interview) for the selection of candidates for the various services and posts.