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[Cites 0, Cited by 0] [Section 6] [Entire Act]

UT Ladakh - Subsection

Section 6(3) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(3)Nothing in this section shall be deemed to empower any person notbeing of the same religion as the persons on whose behalf he is acting to make orexecute an agreement relating to a protected monument which or any part of whichis periodically used for the religious worship or observances of that religion.