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[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of Chattisgarh - Subsection

Section 240(2) in High Court of Chhattisgarh Rules, 2005

(2)By the Cashier -
(a)General Cash-book;
(b)Pass-book;
(c)Register of payments made in Court;
(d)Register of money orders received.