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[Cites 0, Cited by 0] [Section 61A(2)] [Section 61A] [Entire Act]

State of Odisha - Subsection

Section 61A(2)(c) in The Orissa Factories Rules, 1950

(c)The scale of pay and the allowances to be granted to the Safety Officers including the Chief Safety Officer and the other conditions of their service shall be the same as those of the other officers of corresponding status in the factory.