Section 1 in Bihar Agricultural and Rural Area Development Agency Act, 1978
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Agricultural and Rural Area Development Agency Act, 1978.(2)It extends to the whole of the State of Bihar.(3)It shall come into force on such date and in such areas, as the State Government may, by notification in the Official Gazette, appoint and it may appoint different dates or different areas and for different provisions.
