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[Cites 0, Cited by 0] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(8) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(8)Promotion to acting ranks shall be restricted to one step above an officer's confirmed rank and also to the number of vacancies in the sanctioned cadre of each rank except as provided in Explanation (2) under sub-regulation (16).Retention and relinquishment of acting ranks