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[Cites 0, Cited by 0] [Section 5E] [Entire Act]

Union of India - Subsection

Section 5E(4) in Income Tax Rules, 1962

(4)The university or college or other institution shall maintain a separate statement of donations received and the amount used for research and a copy of such statement duly certified by the auditor shall accompany the report of audit referred to in sub-rule (3).