Himachal Pradesh High Court
Sirmour Football Association vs . Secretary Youth on 7 September, 2022
Bench: Sabina, Sushil Kukreja
Sirmour Football Association Vs. Secretary Youth Services & others .
CWP No. 5658 of 2022 07.09.2022 Present: Mr. B.S. Chauhan, Senior Advocate, with Mr. Rajul Chauhan, Advocate, for the petitioner.
Learned counsel for the petitioner requests for an adjournment.
2022.
r to As requested, list again on 9th September, ( Sabina ) Judge ( Sushil Kukreja ) September 07, 2022 Judge (ravinder/subhash) ::: Downloaded on - 08/09/2022 20:04:06 :::CIS