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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(iii) in The Jharkhand Law Officers (Engagement) Rules, 2018

(iii)Anything contrary to the Rules made or issued by the Government in connection with the matters provided for herein prior to coming force of these rules or anything contained in the Legal Remembrancer Rules, 1946 shall not have any effect and shall not stand saved from the date of coming in force of these Rules.