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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(l) in Punjab State Lottery Rules, 1998

(l)'tickets' means the State Lottery[lottery including tickets released by different authorised outlets with respect of On-Line Lottery] [Substituted for 'Lottery' vide Punjab Government Notification G.S.R. 78/C.A. 17/98/S. 12/Amd. (3)/2001, dated 20.6.2001.] tickets published and released by the Director for sale of a particular draw under any [lottery including tickets released by different authorised outlets with respect of On-Line Lottery] [Substituted for 'Lottery' vide Punjab Government Notification G.S.R. 78/C.A. 17/98/S. 12/Amd. (3)/2001, dated 20.6.2001.].