Delhi High Court - Orders
Fija & Anr vs State Govt Of Nct Of Delhi & Ors on 5 August, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 763/2022 & CRL.M.A. 6443/2022
FIJA & ANR. ..... Petitioners
Through: Mr K.K. Singh, Adv.
versus
STATE GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Ms Rupali Bandhopadhya, ASC for
State with Mr Akshay Kumar and Mr
Abhijeet Kumar, Advs.
SI Suraj Chauhan, PS-Govindpuri
W/ASI Harvinder Kaur, PS-Dwarka
North
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 05.08.2022 Mr Singh, learned counsel for the petitioners wishes to cite some case law in support of his proposition that he is married to petitioner No.1 and is her lawful guardian.
At his request, re-notify on 17.08.2022.
JASMEET SINGH, J AUGUST 5, 2022 sr Click here to check corrigendum, if any