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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Housing Board Regulations, 1977

(1)Appointment of committees. - The Board may appoint committees consisting of following class of persons :-
(i)Members of the Board.
(ii)Other persons whose assistance or advice the Board may consider necessary and desirable.