Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Mizoram - Subsection Section 25(a) in Mizoram Lokayukta Act, 2014 (a)to initiate suo moto appropriate action under this Act against any public servant who is alleged to be/have been involved in any act of corruption;
