Madhya Pradesh High Court
Shubhi Nagarchi vs Jiwaji University, Gwalior on 6 February, 2017
1 WP No. 7167/2016
06/02/2017
Shri Surendra Singh, learned counsel for the
petitioner.
Though respondent is served but no one has
appeared before this Court Let counsel for the petitioner is free to serve by Humdust for which requisite be filed within three days.
Name of counsel of Jiwaji University be reflected in the daily cause list.
(Sheel Nagu) ( Vivek Agarwal )
Judge Judge
Prachi*