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Madhya Pradesh High Court

Shubhi Nagarchi vs Jiwaji University, Gwalior on 6 February, 2017

                               1                WP No. 7167/2016

          06/02/2017


               Shri Surendra Singh, learned counsel for the
          petitioner.
               Though respondent       is served but no one has

appeared before this Court Let counsel for the petitioner is free to serve by Humdust for which requisite be filed within three days.

Name of counsel of Jiwaji University be reflected in the daily cause list.



               (Sheel Nagu)                    ( Vivek Agarwal )
                  Judge                             Judge
Prachi*