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Madhya Pradesh High Court

Dilip Singh Devde And Anr. vs Secretary State Of M.P. And Anr. on 28 August, 2015

W
28/08/2015
None for the petitioner.
Mr. P.R.Bhatnagar, counsel for respondent No.2

submits that reply has been filed day before yesterday. Office to place the same on record and list the matter on 20.11.2015.

(PRAKASH SHRIVASTAVA) Judge mk