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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(4)(d) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(d)Competent authority shall constitute a selection committee, comprising such number of persons and outside expert as he may determine for interviewing the candidates.