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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(h)"Internal Transportation" means transportation of Liquor and Power Alcohol from one place to another place within the State of Uttar Pradesh;