Orissa High Court
Jhunu Panda vs State Of Odisha And Ors. .... Opposite ... on 29 July, 2022
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.18284 of 2022
Jhunu Panda .... Petitioner
Mr. Krishna Chandra Sahu, Adv.
-versus-
State of Odisha and Ors. .... Opposite Parties
Mr. Debasis Mohapatra, SC
(for S & ME Deptt.)
Mr. G.R. Mohapatra, ASC
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 29.07.2022 No. W.P.(C) No.18284 of 2022 and I.A. No.9764 of 2022
01. 1. This matter is taken up through hybrid arrangement.
2. Heard.
3. Learned counsel for the petitioner submits that in this Writ Petition the petitioner challenges the validity of the impugned order of disengagement of her service dated 23rd May, 2022 passed by the opposite party No.5- Collector-Cum-CEO, Zillaparisad, Subarnapur on the ground that the same has been passed without following due procedure of law. He further submits that the petitioner alleged to have been indicted in some malpractice while appearing in Computer Based Test (CBT) for recruitment to the post of contractual TGT Page 1 of 2 // 2 // Teacher on 25.10.2021 by taking photograph of computer screen with question displayed in the monitor.
4. In such view of the matter, let notice be issued to the opposite parties both in the Writ Petition and the I.A.
5. Mr. Debasis Mohapatra, learned Standing Counsel for the Department of School and Mass Education waives of notice on behalf of the opposite party Nos.1, 2, 3 and 6 and Mr. G.R. Mohapatra, learned Additional Standing Counsel for the State waives of notice on behalf of the opposite party Nos.3 and 5. Required number of copies of the Writ Petition and the I.A. be served on them within three working days hence, who shall obtain instructions in the matter and file reply. Learned counsel for the State shall specifically take instructions as to whether the Department has verified the CCTV cameras footages and other related information before disengaging the petitioner.
6. List this matter on 5th of September, 2022.
( Dr. S.K. Panigrahi) Judge BJ Page 2 of 2