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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

(c)"Mercantile Marine Department District" means the areas of jurisdiction of the respective principal officers specified the First Schedule to these rules;