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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Inland Waterways Authority Of India Rules, 1986

(2)The Authority shall maintain proper Accounts and other relevant records and prepare an annual statement of accounts, including the profit and loss Account and the Balance Sheet in the forms C-1, C-2 and C-3 annexed to these rules.