Section 225(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

State of Uttar Pradesh - Subsection

Section 225(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)by order in writing require a Zila Panchayat, or any Committee or joint Committee thereof to furnish such statements, accounts, reports (including monthly reports of progress) or copies of documents, relating to its proceedings or duties as he thinks fit to call for; and

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State of Uttar Pradesh - Subsection

Section 225(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961