Karnataka High Court
Commissioner Of Central Excise vs M/S Electronic Research Pvt Ltd on 27 February, 2009
Author: Ravi Malimath
Bench: Ravi Malimath
receipt cf asscnt of President is wrongly mentioiied as 12.5.2005
in the order sought to be shal} be read as 12.5.2000. _ S V _ Zr» Subject to: the above, review petition is dismissecL. _