Supreme Court - Daily Orders
International Network Of Democratic ... vs Union Of India on 6 March, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.16, 16.1-16.5 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 349/2020
INTERNATIONAL NETWORK OF DEMOCRATIC INDIANS
ABROAD (I.N.D.I.A) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
WITH
W.P.(C) No. 358/2020 (PIL-W)
(FOR ADMISSION)
W.P.(C) No. 383/2020 (PIL-W)
(FOR ADMISSION and IA No.35874/2020-STAY APPLICATION)
W.P.(C) No. 371/2020 (X)
(FOR ADMISSION and I.R. and IA No.33906/2020-STAY APPLICATION)
W.P.(C) No. 350/2020 (PIL-W)
(FOR ADMISSION)
W.P.(C) No. 357/2020 (X)
(FOR ADMISSION and IA No.32508/2020-STAY APPLICATION)
Date : 06-03-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mohd Farhan Khan, Adv.
Mr. Farah Hashmi, Adv.
Mr. Gaurav Dhingra, AOR
Mr. James P. Thomas, AOR
Mr. Shakil Ahmed Syed, AOR
Mohd. Parvez Dabas, Adv.
Ms. Uzmi Jameel Husain, Adv.
Ms. Sarah Haque, Adv.
Signature Not Verified
Mr. Milan Laskar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2020.03.06
17:04:31 IST
Reason: Mr. Raja Chatterjee, Adv.
Mr. Adeel Ahmed, AOR
For Respondent(s)
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UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with WP© No. 1470/2019 and connected matters.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR