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Supreme Court - Daily Orders

International Network Of Democratic ... vs Union Of India on 6 March, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                                                  1

     ITEM NO.16, 16.1-16.5                   COURT NO.1                SECTION PIL-W

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)            No(s).    349/2020

     INTERNATIONAL NETWORK OF DEMOCRATIC INDIANS
     ABROAD (I.N.D.I.A)                                            Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (FOR ADMISSION )

     WITH
     W.P.(C) No. 358/2020 (PIL-W)
     (FOR ADMISSION)
      W.P.(C) No. 383/2020 (PIL-W)
     (FOR ADMISSION and IA No.35874/2020-STAY APPLICATION)
      W.P.(C) No. 371/2020 (X)
     (FOR ADMISSION and I.R. and IA No.33906/2020-STAY APPLICATION)
      W.P.(C) No. 350/2020 (PIL-W)
     (FOR ADMISSION)
      W.P.(C) No. 357/2020 (X)
     (FOR ADMISSION and IA No.32508/2020-STAY APPLICATION)

     Date : 06-03-2020 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE SURYA KANT


     For Petitioner(s)             Mohd Farhan Khan, Adv.
                                   Mr. Farah Hashmi, Adv.
                                   Mr. Gaurav Dhingra, AOR

                                   Mr. James P. Thomas, AOR

                                   Mr. Shakil Ahmed Syed, AOR
                                   Mohd. Parvez Dabas, Adv.
                                   Ms. Uzmi Jameel Husain, Adv.
                                   Ms. Sarah Haque, Adv.
Signature Not Verified
                                   Mr. Milan Laskar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2020.03.06
17:04:31 IST
Reason:                            Mr. Raja Chatterjee, Adv.
                                   Mr. Adeel Ahmed, AOR

     For Respondent(s)
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UPON hearing the counsel the Court made the following
                      O R D E R

Issue notice.

Tag with WP© No. 1470/2019 and connected matters.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR