Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(m) in Delhi (Right of Citizen To Time Bound Delivery Of Services) Act, 2011 (m)"year" means a calendar year commencing on the 1st day of January and ending on the 31st day of December.
