Madhya Pradesh High Court
Savitri Parwani vs The State Of Madhya Pradesh on 21 July, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-27685-2018
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 27685 of 2018
(SAVITRI PARWANI Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 21-07-2025
Shri Utkarsh Vyas, learned counsel for petitioner.
Shri Raghav Shrivastava, learned Govt. Advocate for the
respondents/State.
Ms. Eshita Pallavi, learned counsel for respondent.
As prayed by the learned counsel for the petitioner, list the matter in the next week to enable him to ascertain as to whether the cause still survives.
(PRANAY VERMA) JUDGE ns Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 21-07-2025 18:48:02