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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1)(iii) in Andhra Pradesh Control of Organised Crime Act, 2001

(iii)the number of interceptions carried out in emergency situations and the number of ex-post facto authorisations or approvals granted or rejected in such matters;