Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

State of Tamilnadu - Subsection

Section 135(1)(a) in Tamil Nadu Panchayats Act, 1994

(a)to regulate the use of lands which are set apart for any of the purposes referred to in item (b) of clause (16) of section 3 of the said Act, namely, threshing floors, cattle-stand, village-sites and other lands situated in the village which are set apart for the common use of the inhabitants of such village;