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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(c) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)require the production of any book, document or material object belonging to or in the possession or control of the tramway operator, which appears to it to be necessary to inspect; and