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State of Uttar Pradesh - Section

Section 1 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

1. Short title and commencement.

(1)These Rules shall be called the Uttar Pradesh Excise Constables, Drivers and Tari Supervisors Service Rules, 1983.
(2)They shall come into force at once.