Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 533 in Rules under the United Provinces Excise Act, 1910

533. Night tapping.

- No trees shall be tapped nor any tari or sendhi containing pot taken down from a tree between sunset and sunrise.