Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 18 in The Hyderabad Court of Wards Act, 1350 F 18. Allowance for ward and his family. - The Court may, from time to time, determine the sums to be allowed for the expenses of any ward, his family and dependants.
