Section 2(2) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969
(2)[ "Committee" means a Committee appointed or elected by the Assembly or nominated by the Speaker under the rules of the Assembly and includes a Select Committee, but does not include any Committee appointed by the State Government;] [Vide G. O. Ms. No. 483, Public (Establishment-land Legislature), dated the 22nd April 1992.]
