Supreme Court - Daily Orders
Hem Raj Sharma vs Himachal Pradesh University Etc. on 26 February, 2020
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) (D. No.3989 OF 2020) NO…………………OF 2020
IN
SPECIAL LEAVE PETITION NOS.27343-27344 OF 2019
HEM RAJ SHARMA PETITIONER(S)
VERSUS
HIMACHAL PRADESH UNIVERSITY ETC. RESPONDENT(S)
O R D E R
Delay condoned.
Application seeking oral hearing in open Court is rejected.
We have perused the Review Petition and record of the Special Leave Petitions and are convinced that the order of which review has been sought does not suffer from any error warranting its reconsideration.
The Review Petitions are, accordingly, dismissed. Pending applications, if any, shall stand disposed of.
.............................J. (L. NAGESWARA RAO) Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2020.03.04 .............................J. 15:11:09 IST Reason: (HEMANT GUPTA) NEW DELHI FEBRUARY 26, 2020 ITEM NO.1002 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No.3989/2020 (Arising out of impugned final judgment and order dated 18-11-2019 in SLP(C) No. No. 27343/2019, 18-11-2019 in SLP(C) No.27344/2019 passed by the Supreme Court of India) HEM RAJ SHARMA Petitioner(s) VERSUS HIMACHAL PRADESH UNIVERSITY ETC. Respondent(s) IA No. 18861/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 18860/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 26-02-2020 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application seeking oral hearing in open Court is rejected.
The Review Petitions are dismissed in terms of signed order Pending applications, if any, shall stand disposed of.
(RACHNA) (ANAND PRAKASH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER
(Signed order is placed on the file)