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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(i) in The Rajasthan Municipalities (Octroi) Rules, 1962

(i)for consumption, [or] [Inserted by 20-10-1994.] use, or sale within the Municipality, or