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Central Information Commission

S. Soundaramourty vs Ut Of Pondicherry on 13 April, 2018

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                   CENTRAL INFORMATION COMMISSION
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              CENTRAL INFORMATION COMMISSION BHAWAN
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                         Baba Gangnath Marg, Munirka
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                       Tel: +91-11-26106140/26179548
                         Email - [email protected]

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INFORMATION COMMISSIONER :              DIVYA PRAKASH SINHA

                                   File No. CIC/UTPON/C/2017/601049/SD
                                               Date of Hearing :11/04/2018
                                               Date of Decision:11/04/2018
Relevant facts emerging from the Complaint:

Complainant                 :     S. Soundaramourty,
Respondent                  :     CPIO,
                                  Anglo - French Textiles,
                                  Puducherry Textile Corporation Limited,
                                  Mudalairpet,
                                  Puducherry - 605004.
RTI application filed on    :     04/01/2017
PIO replied on              :     No reply
First appeal filed on       :     N.A.
First Appellate Authority   :     N.A.
order
Complaint dated             :     17/02/2017


Information sought

:

The Complainant sought information through 17 points regarding calculation of his gratuity amount, terminal benefits; details of working days, earned leave etc. Grounds for the Complaint:
The CPIO has not provided the desired information. 1 Relevant Facts emerging during Hearing: The following were present:-
Complainant: Not present.
Respondent: C.V. Ramesh, Dy. Manager & PIO, Anglo - French Textiles, Puducherry Textile Corporation Limited, Puducherry present through VC. PIO submitted that appropriate reply was sent to the Complainant on 23.02.2017.

Decision Commission observes that PIO should have provided reply within prescribed time limit and is hereby warned to be careful in future.

Complainant has not availed the opportunity to appear before the Commission to plead his case/contest PIO's submission. Commission upholds the submission of the PIO. No further action lies.

The Complaint is disposed of accordingly.

(Divya Prakash Sinha) Information Commissioner Authenticated true copy (H P Sen) Dy. Registrar/Designated Officer 2