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State of Uttar Pradesh - Section

Section 488 in Rules under the United Provinces Excise Act, 1910

488. Register of issues.

- A register of all issues shall be kept in Form B.W.L. - 2. An abstract giving separately the totals of columns 3, 4, 5, 6, 11 and 12 for the calendar month will be sent by the second day of the following month to the Collector supported by the receipted applications which should after examination be returned to the warehouse to be deposited there.