Madhya Pradesh High Court
Rajendra Kumar Solanki vs M.P. Rural Road Developement Authority on 10 December, 2015
R. P. No.378/2015 10.12.2015
As prayed by Shri L. C. Patne, learned counsel for the petitioner, list tomorrow, re, on 11.12.2015. (P. K. Jaiswal) (Subhash Kakade) Judge Judge gp