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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Municipalities Registration of Electors Order, 1974

(3)The names of electors in each part of the roll shall be numbered so far as practicable, consecutively with a separate series of numbers beginning with the number one.