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State of Bihar - Section

Section 4 in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

4.

The Commission shall announce in each year in such manner as they think fit, the number of vacancies to be filled in that year by direct recruitment on the results of a competitive examination and shall invite applications from candidates eligible for appointment under these rules. The competitive examination will be conducted by the Commission and will normally be held between the months of November and February.