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Union of India - Section

Section 84B in The Companies (Indian Accounting Standards) Rules, 2015

84B. An entity applying Ind AS 116, and its related amendments to this Standard, for the first time shall apply the transition requirements in Appendix C of Ind AS 116 to its investment property held as right-of- use asset.] [Inserted by Notification No. G.S.R. 310(E), dated 28.3.2018 (w.e.f. 16.2.2015).]

Transfers of investment property