Madhya Pradesh High Court
Chiragbhai vs The State Of Madhya Pradesh on 30 September, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-32712-2020 The High Court Of Madhya Pradesh MCRC-32712-2020 (CHIRAGBHAI Vs THE STATE OF MADHYA PRADESH) 3 Indore, Dated : 30-09-2020 Heard through Video Conferencing. Shri Manish Yadav, Advocate for the applicant. Shri Arjun Pathak, public prosecutor for State. Learned Public Prosecutor submits that although he has received criminal antecedents from police station Sardarpur of District Dhar and seeks merely two days time to produce the entire criminal antecedents report. Last opportunity has already been granted in this matter.
Matter be listed on 5.10.2020.
(SHAILENDRA SHUKLA) JUDGE SS/-
Digitally signed by Shailesh Sukhdev Date: 01/10/2020 10:38:27