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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(vii) in Uttar Pradesh Municipal Corporation Act, 1959

(vii)supplying, constructing and maintaining in accordance with the general system approved by the Corporation receptacles, fittings, pipes and other appliances whatsoever on or for the use of premises for receiving and conducting the sewage thereof into drains under the control of the Corporation;