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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 6 in Bihar Hindu Religious Trusts Act, 1950

6. [ Strength of the Board. [Substituted by Act 21 of 1992.]

- The Bihar Board of Religious Trusts, the Bihar State Board of Swetamber Jain Religious Trusts and the Bihar State Board of Digamber Jain Religious Trusts, shall each consist of not more than eleven members.]